G.NARENDAR,E.S.INDIRESH

21 recorded High Court judgment(s) · 2015–2023

Courts

Disposal nature

Recent judgments

• THE DIVISIONAL MANAGER v. SMT ASHA — Karnataka High Court (2023-03-31)
• BANGALORE UNIVERSITY v. DR ANUSUYA — Karnataka High Court (2022-12-06)
• SMT. SUDESHNA MUKHERJEE v. DR. ANASUYA — Karnataka High Court (2022-12-06)
• BANGALORE UNIVERSITY v. TAYAPPA — Karnataka High Court (2022-12-06)
• DR.M.SIDDAPPA v. THE REGISTRAR — Karnataka High Court (2022-12-06)
• DR.C.D. VENKATESH v. THE REGISTRAR — Karnataka High Court (2022-12-06)
• BANGALORE UNIVERSITY v. DR PRAKASH BHIMARAYA — Karnataka High Court (2022-12-06)
• PRIYANKA LAMP FILAMENTS PRIVATE LTD v. MYSORE LAMP WORKS LIMITED — Karnataka High Court (2022-08-26)
• United India Insurance Company Ltd., v. SMT H L JAYAMMA — Karnataka High Court (2022-08-26)
• SHIVARAJU v. STATE OF KARNATAKA — Karnataka High Court (2022-01-14)