G.NARENDAR,C.M. POONACHA

175 recorded High Court judgment(s) · 2021–2023

Courts

Karnataka High Court

175

DISPOSED	59
DISMISSED	56
DROPPED	17
ALLOWED	14
Partly Allowed	10
REJECTED	10
Dismissed for Non-Prosecution	6
ALLOWED AND REMANDED	3

STATE OF KARNATAKA v. SRI MAYANNA GOWDA M — Karnataka High Court (2023-08-24)
DHANANJAYA B v. VASUDEVA ASRANNA — Karnataka High Court (2023-08-24)
GULAM MUSTAFA ENTERPRISES PRIVATE LIMITED v. THE REGISTRAR — Karnataka High Court (2023-08-18)
SAIBANNA S/O NINGAPPA NATIKAR v. THE UNION OF INDIA — Karnataka High Court (2023-08-17)
THE STATE OF KARNATAKA v. SRI A V KEMPARANGAIAH — Karnataka High Court (2023-08-11)
SRI KIRAN G S URS v. THE STATE OF KARNATAKA — Karnataka High Court (2023-07-28)
SRI. K. G. RAJARAM v. THE STATE OF KARNATAKA — Karnataka High Court (2023-07-27)
M/S. SCORPIO ENGINEERING BMH PVT. LTD., v. M/S. PEENYA INDUSTRIAL GASES PVT. LTD., — Karnataka High Court (2023-07-27)
THE KARNATAKA PUBLIC SERVICE COMMISSION v. MR VINAY KUMAR RAMAIAH — Karnataka High Court (2023-07-27)
SRI RAMAPRASAD R v. THE STATE OF KARNATAKA — Karnataka High Court (2023-07-27)