G.NARENDAR,C M JOSHI

104 recorded High Court judgment(s) · 2021–2023

Courts

Karnataka High Court

104

DISPOSED	35
DISMISSED	27
ALLOWED	16
Partly Allowed	11
REJECTED	8
ALLOWED AND REMANDED	6
Dismissed for Non-Prosecution	1

SMT K SHANTHA BAI v. THE STATE OF KARNATAKA — Karnataka High Court (2023-09-15)
THE SPORTS AUTHORITY OF INDIA v. SMT KOMALA, — Karnataka High Court (2023-08-11)
THE SPORTS AUTHORITY OF INDIA v. SHRI R RAJENDRAN — Karnataka High Court (2023-08-11)
SRI. C BADARINATH v. THE STATE OF KARNATAKA — Karnataka High Court (2023-08-11)
THE SPORTS AUTHORITY OF INDIA v. SMT JAYAMMA — Karnataka High Court (2023-08-11)
SRI.VIKRAM R N v. STATE OF KARNATAKA — Karnataka High Court (2023-05-26)
GAYATHRI BAI B N v. DASHRATH SINGH R — Karnataka High Court (2023-02-10)
GAYATHRI BAI B N v. DASHRATH SINGH R — Karnataka High Court (2023-02-10)
SRI R SHANKARAPPA v. UNION OF INDIA — Karnataka High Court (2022-11-18)
MYSORE LAMP WORKS LIMITED v. M/S GOKUL LAMP WORKS PVT LTD — Karnataka High Court (2022-11-18)