G.NARENDAR,BELLUNKE.A.S

181 recorded High Court judgment(s) · 2019–2019

Courts

Karnataka High Court

181

DISMISSED	39
Dismissed for Non-Prosecution	34
Partly Allowed	29
REJECTED	21
DISPOSED	18
ALLOWED	13
Remanded	11
DROPPED	10

SHETTEPPA S/O VITHAL SHAHAPURKAR, v. NAAZPARAVEEN ABDULKARIM DAKHANI, — Karnataka High Court (2019-07-31)
MANOHAR S/O YALLAPPA PATIL v. NAAZPARAVEEN — Karnataka High Court (2019-07-31)
NORTH WEST KARNATAKA ROAD TRANSPORT CORPORATION v. KALLURAPPA S/O NAGAPPA HIREHAL, — Karnataka High Court (2019-07-23)
SMT. MANJULA MALLESHI NAVI v. THE STATE OF KARNATAKA, — Karnataka High Court (2019-07-03)
SRI. N MOHAMMED ZUBAIR v. THE STATE OF KARNATAKA — Karnataka High Court (2019-06-14)
NIJAGUNI S/O. CHANDRASHEKAR BENDIGERI, v. THE SPECIAL LAND ACQUISITION OFFICER, — Karnataka High Court (2019-04-27)
MAYA W/O GAJANANA SONUNSE v. MANAGING DIRECTOR — Karnataka High Court (2019-04-27)
SRI. R. SHIVAKUMAR S/O RAMU MUDALIAR v. SMT. G. SHRIDEVI W/O R. SHIVAKUMAR — Karnataka High Court (2019-04-27)
JMC CONSTRUCTIONS PVT LTD v. THE STATE OF KARNATAKA — Karnataka High Court (2019-04-27)
THE UNION OF INDIA, THE ACQUIRING BODY v. BASANAGOUDA S/O. SANNAKALLANAGOUDA SANNAGOUDAR, — Karnataka High Court (2019-04-27)