G. NARENDAR, . ASHISH NAITHANI

99 recorded High Court judgment(s) · 2023–2026

Courts

Disposal nature

Recent judgments

• PANNA VINAY SHAH v. MS ALLIED PLUS INFRA AND OTHERS PVT LTD — Uttarakhand High Court (2026-01-09)
• PANNA VINAY SHAH v. MS KESAR SUGAR WORKS LTD — Uttarakhand High Court (2026-01-09)
• MSECO AMICA PACKAGING v. SUPERINTENDENT OF STATE GOODS AND SERVICES — Uttarakhand High Court (2025-09-17)
• SALMA AND ANR v. STATE OF UTTARAKHAND — Uttarakhand High Court (2025-09-17)
• UNION OF INDIA v. ARTI GARG — Uttarakhand High Court (2025-09-17)
• MB AMIT AUTO SALES AND SPARE PARTS v. COMMISSIONER STATE GOODS AND SERVICES TAX COMMISSIONERATE — Uttarakhand High Court (2025-09-17)
• MS DEEPAK ENTERPRISES v. UNION OF INDIA — Uttarakhand High Court (2025-09-17)
• M/S KUMAON ROSIN INDUSTRIES v. COMMISSIONER SGST — Uttarakhand High Court (2025-09-16)
• MS DIVYANSHI ENTERPRISES v. UTTARAKHAND POWER CORPORATION LIMITED — Uttarakhand High Court (2025-09-16)
• SHAHRUKH KHAN v. DISTRICT MAGISTRATE HARIDWAR — Uttarakhand High Court (2025-09-16)