LexG.NARENDAR,A S BOPANNA
92 recorded High Court judgment(s) · 2015–2015
Open in Lexace · Search this judge's casesCourts
| Karnataka High Court | 92 |
Disposal nature
| DISPOSED | 69 |
| Dismissed for Non-Prosecution | 11 |
| DISMISSED | 7 |
| ALLOWED | 2 |
| Partly Allowed | 2 |
| IA/Memo/VK/OP in disposal | 1 |
Recent judgments
- THE STATE OF KARNATAKA THROUGH THE SPECIAL LAND v. MANJUNATH S/O HIREGAPPA AND ORS — Karnataka High Court (2015-12-16)
- THE STATE THROUGH SPECIAL LAND ACQUISITION OFFICER v. YESHWANTHRAO S/O SHIVARAZYAGOUDA AND ORS — Karnataka High Court (2015-12-16)
- THE STATE THROUGH SPECIAL LAND ACQUISITION OFFICER v. VISHWANATH S/O HIREGAPPA PUJARI AND ORS — Karnataka High Court (2015-12-16)
- THE STATE THROUGH v. RAHUTAPPA S/O BHEEMA UKKALLIAND ORS — Karnataka High Court (2015-12-16)
- THE STATE THROUGH v. SINDHABAI W/O KRISHNA AND ORS — Karnataka High Court (2015-12-16)
- THE SPECIAL LAND ACQUISITION OFFICER v. THE STATE OF KARNATAKA THROUGH AND ORS — Karnataka High Court (2015-12-16)
- RAJENDRAKUMAR S/O HUMUMCHAND v. THE SPECIAL LAND ACQUISITION OFFICER, — Karnataka High Court (2015-12-16)
- THE STATE OF KARNATAKA THROUGH THE SPECIAL LAND v. MANJUNATH S/O HIREGAPPA AND ORS — Karnataka High Court (2015-12-16)
- M/S BASAWESHWAR ENTERPRISES v. ROSHAN KIRANA MERCHANT — Karnataka High Court (2015-12-15)
- BASAVARAJ SANGAPPA CHOUDAPPAGOL ANR v. THE SPECIAL LAND ACQUISITION OFFICER — Karnataka High Court (2015-12-15)