G. NARENDAR

42 recorded High Court judgment(s) · 2018–2025

Courts

Disposal nature

Recent judgments

• NATIONAL HEART INSTITUTE v. THE DIRECTOR GENERAL OF HEALTH SERVICES — Uttarakhand High Court (2025-12-12)
• M/S SARTHI CONSTRUCTION AND INFRA PRIVATE LIMITED v. M/S KABIR INFRA DEVELOPERS — Uttarakhand High Court (2025-11-21)
• MS SIDMAKLABORATORIES INDIA PVT LTD v. STATE INFRASTRUCTURE AND INDUSTRIAL DEVELOPMENT CORPORATION OF UTTARAKHAND LIMITED SIDCUL — Uttarakhand High Court (2025-09-19)
• M/S JODH SINGH THROUGH PROPRIETOR v. STATE OF UTTARAKHAND — Uttarakhand High Court (2025-09-19)
• PATANJALI AYURVED LIMIED v. M/S NAV SHAKTI TRADELINK L L P — Uttarakhand High Court (2025-09-19)
• M/S DEVKI NANDAN ASSOCIATES v. UNION OF INDIA — Uttarakhand High Court (2025-07-11)
• SARASWATI DYNAMICS PVT. LTD. v. OPTO ELCTRONICS FACTORY — Uttarakhand High Court (2025-07-10)
• CONSORTIUM OF CHAUDHARY SANDEEP CONTRACTOR AND SUPPLIER v. CHIEF EXECUTIVE OFFICER — Uttarakhand High Court (2025-07-10)
• M/S AJIT CONSTRUCTION CO v. UNION OF INDIA — Uttarakhand High Court (2025-07-02)
• MS SAB INDUSTRIES LTD v. STATE INFRASTRUCTURE AND INDUSTRIAL DEVELOPMENT CORPORATION OF UTTARAKHAND LTD — Uttarakhand High Court (2025-06-25)