LexG.M.AKBAR ALI, S. RAJESWARAN
257 recorded High Court judgment(s) · 2011–2012
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 257 |
Disposal nature
| CLOSED | 119 |
| ALLOWED | 68 |
| DISMISSED | 41 |
| WITHDRAWN DISMISSED | 21 |
| DISPOSED OF | 6 |
| DISMISSED AS WITHDRAWAL | 1 |
| PARTLY ALLOWED | 1 |
Recent judgments
- ESAKI PANDI @ RAJA v. THE INSPECTOR OF POLICE — Madras High Court (2012-06-29)
- MISS.ANITEEN PRINCELY v. MR.ANETTER ALLWYN — Madras High Court (2011-07-01)
- S. DURAISAMY v. THE SECRETARY TO GOVERNMENT — Madras High Court (2011-07-01)
- R.MUTHU v. THE INSPECTOR OF POLICE — Madras High Court (2011-07-01)
- V. KALEESWARAN v. THE DIRECTOR GENERAL OF POLICE — Madras High Court (2011-07-01)
- POOMAYIL v. THE SUPERINTENDENT OF POLICE — Madras High Court (2011-06-30)
- S. MURUGAN v. THE DEPUTY INSPECTOR GENERAL — Madras High Court (2011-06-30)
- MR.K.SREEKUMAR v. DIRECTOR GENERAL OF SHIPPING — Madras High Court (2011-06-30)
- S. DARWIN v. THE COMMISSIONER OF POLICE — Madras High Court (2011-06-29)
- S.K. KAMARNISHA v. THE SUPERINTENDENT OF POLICE — Madras High Court (2011-06-29)