LexG.M.AKBAR ALI, R. SUDHAKAR
137 recorded High Court judgment(s) · 2014–2014
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 137 |
Disposal nature
| DISMISSED | 77 |
| DISPOSED OF | 27 |
| ALLOWED | 17 |
| PARTLY ALLOWED | 5 |
| WITHDRAWN DISMISSED | 5 |
| CLOSED | 2 |
| DISMISSED AS INFRUCTUOUS | 2 |
| DISMISSED FOR DEFAULT | 1 |
Recent judgments
- THE CHIEF MANAGER v. M/S.A.MURALIDHARAN — Madras High Court (2014-11-18)
- PUNJAB NATIONAL BANK v. USHA RAMACHANDRAN — Madras High Court (2014-11-18)
- COMMISSIONER v. VAN OORD ACZ — Madras High Court (2014-11-14)
- COMMISSION OF INCOME TAX v. M/S PRINTWAVE SERVICES P LTD — Madras High Court (2014-11-10)
- COMMISSIONER OF INCOME TAX v. M/S PONGALUR PIONEER TEXTILES — Madras High Court (2014-11-10)
- M/S.VINODHAGAN MEMORIAL HOSPIT v. THE COMMISSIONER OF CUSTOMS — Madras High Court (2014-09-25)
- TTK TEXTILES LTD., v. COMMR.OF CENTRAL EXCISE, — Madras High Court (2014-09-25)
- THE STATE OF TAMIL NADU v. TVL.INDOSHELL CAST PVT LTD — Madras High Court (2014-09-24)
- M/S.HINE HYDRAULICS INDIA v. THE COMMISSIONER OF CUSTOMS — Madras High Court (2014-09-24)
- R. KISHORE NAGAARUR v. ADDITIONAL COMMISSIONER — Madras High Court (2014-09-24)