LexG.M.AKBAR ALI
3,554 recorded High Court judgment(s) · 2010–2021
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 3554 |
Disposal nature
| DISPOSED OF | 1601 |
| CLOSED | 875 |
| ORDERED | 445 |
| ALLOWED | 290 |
| DISMISSED | 107 |
| WITHDRAWN DISMISSED | 95 |
| PARTLY ALLOWED | 58 |
| DISMISSED AS WITHDRAWAL | 32 |
Recent judgments
- A.AROKIASAMY v. A.THARSEES — Madras High Court (2021-12-20)
- MRS.FLORENCE LEELAVATHI v. THE SUPERINTENDENT OF POLICE — Madras High Court (2015-05-05)
- N.V.VARADARAJULU NAIDU v. M/S.AAG ROLA MAGNETICS PVT LTD — Madras High Court (2014-11-21)
- S.RAMANATHAN v. S.PANNALAL JAIN — Madras High Court (2014-11-19)
- MOHAMED ILIAS v. THE INSPECTOR OF POLICE — Madras High Court (2014-11-19)
- G.R.RAJU v. NATIONAL FILM DEVELOPMENT — Madras High Court (2014-11-19)
- M/S.TAMIL NADU CO-OPERATIVE v. CORPORATION BANK — Madras High Court (2014-11-18)
- SMT.C.SUSEELA v. C.S.THULASIRAM AND 2 OTHERS — Madras High Court (2014-11-18)
- MRS.V.DEVAKIAMMAL v. M.SESHAN (DECEASED) &2 OTHERS — Madras High Court (2014-11-12)
- P.KUMARAN AND ANOTHER v. V.RAMASWAMI AND 4 OTHERS — Madras High Court (2014-11-07)