G.KRISHNA MOHAN REDDY
2,490 recorded High Court judgment(s) · 2006–2013
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 2488 |
| Andhra Pradesh High Court | 2 |
Disposal nature
| ALLOWED NO COSTS | 1009 |
| DISMISSED | 639 |
| DISMISSED NO COSTS | 206 |
| DISPOSED OF NO COSTS | 184 |
| PARTLY ALLOWED NO COSTS | 114 |
| WITHDRAWN | 112 |
| DISMISSED AS INFRUCTUOUS | 98 |
| DISMISSED FOR DEFAULT | 45 |
Recent judgments
- Laxmi v. Srujan Reddy — Telangana High Court (2013-02-21)
- Allam Venkata Rama Lingeswara Rao , Venkateswara Rao v. Pasupuleti Hymavathi — Telangana High Court (2013-02-07)
- Ramesh Kumar Fofalia v. Dr. Kannam Sujatha Devi — Telangana High Court (2013-02-07)
- Kompetla Venkata Suri v. Gopal Bhatta Charya — Telangana High Court (2013-02-07)
- Smt. Saabera Begum , Sasbera v. M/s. Tirumala Caba — Telangana High Court (2013-02-07)
- Smt. P. Padmaja v. Smt. K. Laxmamma — Telangana High Court (2013-02-07)
- B. Bala Krishna v. Smt. B. Laxmamma ( died ) — Telangana High Court (2013-02-07)
- APSRTC v. N. Madhuri , Chikki — Telangana High Court (2013-02-04)
- Smt. Chikkudu Susheela v. Smt. Gangaboina Ramulamma — Telangana High Court (2013-02-04)
- Alluri Venkata Rama Raju, v. Manchyala Gidven Devasad — Telangana High Court (2013-02-04)
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