G.K. ILANTHIRAIYAN, R.VIJAYAKUMAR

33 recorded High Court judgment(s) · 2026–2026

Courts

Disposal nature

Recent judgments

• Liviston v. The State of Tamilnadu — Madras High Court (2026-02-09)
• G.DURAI RAJAN v. SUGANTHI — Madras High Court (2026-02-09)
• The New India Assurance Co Ltd v. Banupriya — Madras High Court (2026-02-09)
• Karuppaiya v. THE ADDITIONAL CHIEF SECRETARY TO THE GOVERNMENT, — Madras High Court (2026-02-09)
• Ramki @ Ramkumar v. State Of Tamilnadu Rep By Inspector Of Police, Panagudi — Madras High Court (2026-02-09)
• R.Ashok Kumar v. State Of Tamilnadu Rep By Inspector Of Police, Thadicombu — Madras High Court (2026-02-09)
• Sivaranjani v. The State of Tamilnadu — Madras High Court (2026-02-09)
• Dineshkumar v. The State of Tamil Nadu — Madras High Court (2026-02-09)
• G.Thangavel v. The State of Tamilnadu Rep.by, — Madras High Court (2026-02-09)
• The Manager v. S.Sangumani — Madras High Court (2026-02-09)