LexG.K. ILANTHIRAIYAN, R. POORNIMA
1,515 recorded High Court judgment(s) · 2025–2026
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 1515 |
Disposal nature
| ALLOWED | 463 |
| DISMISSED | 384 |
| ORDERED | 242 |
| DISPOSED OF | 153 |
| WITHDRAWN DISMISSED | 98 |
| CLOSED | 63 |
| PARTLY ALLOWED | 44 |
| MODIFIED | 35 |
Recent judgments
- Bose v. The Inspector of Police — Madras High Court (2026-03-23)
- The Branch Manager v. K.Vignesh — Madras High Court (2026-03-23)
- Hasan Mohamed v. The Inspector of Police — Madras High Court (2026-03-23)
- PARIMANAM @RANJITH v. THE INSPECTOR OF POLICE — Madras High Court (2026-03-23)
- MUTHUKUMAR v. KARPAGAVALLI — Madras High Court (2026-03-23)
- R. Venkateswaran, v. The State of Tamilnadu, Rep by The Deputy Inspector General of Prison, — Madras High Court (2026-02-26)
- V.Sandhiyapriya v. The State of Tamil Nadu — Madras High Court (2026-02-26)
- K.Mahamutha v. The Deputy Inspector General, Madurai Range, — Madras High Court (2026-02-26)
- Anataruby Thagakani v. The Home Secretary — Madras High Court (2026-02-26)
- M/s. United India Insurance Company Limited, v. Kumar — Madras High Court (2026-02-26)