G.K. ILANTHIRAIYAN, N.SENTHILKUMAR

21 recorded High Court judgment(s) · 2026–2026

Courts

Disposal nature

Recent judgments

• Ajith v. State Of Tamilnadu Rep By Inspector Of Police, Chatrapatti — Madras High Court (2026-02-27)
• Ramachandran v. The State represented by its — Madras High Court (2026-02-27)
• D.Ranjitha v. The State of Tamil Nadu, Rep. by its The Deputy Inspector General of Prison, — Madras High Court (2026-02-27)
• Sudalaikannu v. The Deputy Inspector General of Prison — Madras High Court (2026-02-27)
• Mariyammal v. The Secretary to Government, — Madras High Court (2026-02-27)
• Arunachalam @ Mottaiyandi v. State Of Tamilnadu Rep By Inspector Of Police, Awps-Rajapalayam — Madras High Court (2026-02-27)
• M.Prabakaran v. State Of Tamilnadu Rep By Inspector Of Police, Cumbum South — Madras High Court (2026-02-27)
• Manimaran v. State Of Tamilnadu Rep By Inspector Of Police, Vembakkottai — Madras High Court (2026-02-27)
• Vijay v. The State of Tamilnadu, Rep. by The Inspector of Police — Madras High Court (2026-02-27)
• Sabana @ Sabana Yasmin v. State Of Tamilnadu Rep By Inspector Of Police, Chinnamanur — Madras High Court (2026-02-27)