G.K. ILANTHIRAIYAN, N. MALA

41 recorded High Court judgment(s) · 2025–2025

Courts

Madras High Court

ALLOWED	14
DISMISSED	10
ORDERED	7
DISPOSED OF	4
WITHDRAWN DISMISSED	2
PARTLY ALLOWED	2
DISMISSED FOR NON-PROSECUTION	1
CLOSED	1

Senthoorapandi v. The State of Tamil Nadu — Madras High Court (2025-12-11)
Dhaya @ Deenathayalan v. The State of Tamilnadu, Rep. by its, The Additional Chief Secretary to Government — Madras High Court (2025-12-11)
Santhosh v. State Of Tamilnadu Rep By Inspector Of Police, Thanjavur Taluk — Madras High Court (2025-12-11)
Vahidha Ammal v. The State of Tamil Nadu, — Madras High Court (2025-12-11)
P.Ranganathan v. The State of Tamilnadu — Madras High Court (2025-12-11)
Lakshmi Arumugam v. The State of Tamil Nadu, — Madras High Court (2025-12-11)
Baby @ Karan v. The State of Tamilnadu — Madras High Court (2025-12-11)
Kalam @ Abdul Kalam v. The State of Tamilnadu — Madras High Court (2025-12-11)
T.Subramanian v. State Of Tamilnadu Rep By Inspector Of Police, Kadayanallur — Madras High Court (2025-12-11)
THE ORIENTAL INSURANCE COMPANY LIMITED, v. UMA — Madras High Court (2025-12-11)