LexG.K. ILANTHIRAIYAN, KRISHNAN RAMASAMY
69 recorded High Court judgment(s) · 2025–2026
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 69 |
Disposal nature
| DISMISSED | 20 |
| ALLOWED | 15 |
| ORDERED | 12 |
| DISPOSED OF | 12 |
| CLOSED | 4 |
| WITHDRAWN DISMISSED | 2 |
| MODIFIED | 2 |
| DISMISSED AS ABATED | 1 |
Recent judgments
- Gunasekaran @ Guna v. State Of Tamilnadu Rep By Inspector Of Police, Thanjavur — Madras High Court (2026-01-02)
- S. NELSON v. TAMILNADU MERCANTILE BANK LTD — Madras High Court (2026-01-02)
- Priya v. The State of Tamil Nadu — Madras High Court (2026-01-02)
- Malaisamy v. The State of Tamil Nadu, — Madras High Court (2026-01-02)
- Balamurugan v. Annadurai — Madras High Court (2026-01-02)
- M/S.SRI SAKTHI HOSPITAL v. THE AUTHORISED OFFICER — Madras High Court (2026-01-02)
- M.Sujitha v. The State of Tamilnadu — Madras High Court (2026-01-02)
- Karthick @ Karthick Kumar v. State Of Tamilnadu Rep By Inspector Of Police, Kombai — Madras High Court (2026-01-02)
- Iruthaya Anthony Sirl v. The State of Tamilnadu — Madras High Court (2026-01-02)
- Kamaraj Perumal v. The State of Tamilnadu — Madras High Court (2026-01-02)