LexG.K. ILANTHIRAIYAN, K.RAJASEKAR
32 recorded High Court judgment(s) · 2026–2026
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 32 |
Disposal nature
| DISMISSED | 13 |
| ALLOWED | 8 |
| DISPOSED OF | 7 |
| DISMISSED AS ABATED | 1 |
| ORDERED | 1 |
| WITHDRAWN DISMISSED | 1 |
| MODIFIED | 1 |
Recent judgments
- R.Prabhu v. The State of Tamil Nadu — Madras High Court (2026-05-13)
- Vadivelan v. The State of Tamilnadu — Madras High Court (2026-05-13)
- S.Louis v. The District Collector — Madras High Court (2026-05-13)
- M.Murugeswari v. The Deputy Inspector General of Prison — Madras High Court (2026-05-13)
- Eswari v. The Deputy Inspector General of Prison, — Madras High Court (2026-05-13)
- R.Kannagi v. The Superintendent of Prison — Madras High Court (2026-05-13)
- Vinitha v. The Deputy Inspector General of Prison — Madras High Court (2026-05-13)
- Devi v. The State of TamilNadu rep by — Madras High Court (2026-05-13)
- Bala Guru v. State Of Tamilnadu Rep By Inspector Of Police, Kumbakonam East — Madras High Court (2026-05-13)
- P.Kavitha v. The State of Tamilnadu — Madras High Court (2026-05-13)