LexG.K. ILANTHIRAIYAN
79,636 recorded High Court judgment(s) · 2012–2026
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 79636 |
Disposal nature
| DISMISSED | 18442 |
| DISPOSED OF | 17307 |
| ORDERED | 13067 |
| ALLOWED | 10408 |
| GRANTED | 5463 |
| CLOSED | 4913 |
| DISMISSED AS INFRUCTUOUS | 3186 |
| WITHDRAWN DISMISSED | 3132 |
Recent judgments
- M. Dillibabu v. The Commissioner of Police — Madras High Court (2026-06-05)
- Jithendranath v. The Sub-Inspector Of Police — Madras High Court (2026-06-05)
- A.N.Logesh v. The State of Tamil Nadu, Rep.by — Madras High Court (2026-06-05)
- N Devanathan v. The Deputy Superintendent of Police — Madras High Court (2026-06-04)
- NEOKO INDUSTRIES PRIVATE LIMITED v. UION OF INDIA — Madras High Court (2026-06-03)
- S. Sudhakar v. The State Rep By, The Deputy Superintendent of Police — Madras High Court (2026-06-03)
- C.Sivasankaran v. Foreigner Regional Registration Officer (FRRO), — Madras High Court (2026-06-03)
- MOHAMED RIZWAN SHERIF v. THE STATE REP BY THE INSPECTOR OF POLICE — Madras High Court (2026-06-03)
- SUNDARAM v. THE DISTRICT COLLECTOR — Madras High Court (2026-06-03)
- M/s. Nimalan Interglobe Trading India Private Limited., v. Indian Bank, Rep.by its, Branch Manager, — Madras High Court (2026-06-03)