LexG. JAYACHANDRAN, SUNDER MOHAN
337 recorded High Court judgment(s) · 2022–2023
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 337 |
Disposal nature
| CLOSED | 93 |
| ALLOWED | 88 |
| DISMISSED | 86 |
| DISPOSED OF | 25 |
| DISMISSED AS WITHDRAWAL | 18 |
| PARTLY ALLOWED | 11 |
| ORDERED | 6 |
| DISMISSED AS INFRUCTUOUS | 5 |
Recent judgments
- THE TAMILNADU DIRECTOR OF SCHOOL EDUCATION v. THE SECRETARY — Madras High Court (2023-08-17)
- S.V.Gandhi v. G. Subbaraj (Died), Tamilselvan alias Subba Reddy (Died)1.Sasikala Devi — Madras High Court (2023-08-08)
- C.Usha v. The Superintendent of Police — Madras High Court (2023-07-17)
- D. Rachel Malini, v. Israel, — Madras High Court (2023-06-23)
- Pounthai(Died) R.Pandiyan v. The Inspector of Police — Madras High Court (2023-02-27)
- The Inspector of Police v. Sathishkumar — Madras High Court (2023-02-27)
- Velayutham v. The State Represented by its The Deputy Inspector General of Prison — Madras High Court (2023-02-27)
- G.KAMALESH, v. THE STATE OF TAMIL NADU, — Madras High Court (2023-02-15)
- THE ASSISTANT COMMISSIONER, v. D.KALAIYARASAN, — Madras High Court (2023-02-15)
- THE MANAGING DIRECTOR v. S.TAJ — Madras High Court (2023-02-15)