G. JAYACHANDRAN, SHAMIM AHMED
178 recorded High Court judgment(s) · 2026–2026
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 178 |
Disposal nature
| DISMISSED | 57 |
| DELAY CONDONED | 35 |
| DISPOSED OF | 30 |
| ALLOWED | 30 |
| ORDERED | 8 |
| WITHDRAWN DISMISSED | 7 |
| DISMISSED AS WITHDRAWAL | 3 |
| CLOSED | 3 |
Recent judgments
- K.ABATHSAGAYAM v. SECRETARY TO GOVERNMENT — Madras High Court (2026-06-02)
- TATA INTERNATIONAL LIMITED v. THE ASST COMISSIONER — Madras High Court (2026-04-30)
- KMC Aluminium Pvt Ltd v. The State Tax Officer — Madras High Court (2026-04-30)
- Ashok Leyland Limited v. Commissioner of CGST and Central Excise — Madras High Court (2026-04-30)
- M/s.Bharat Heavy Electricals Limited, v. The State of Tamil Nadu, — Madras High Court (2026-04-30)
- COMMISSIONER OF INCOME TAX v. M/S MAHINDRA HOLIDAYS & — Madras High Court (2026-04-28)
- M/S INDIAN BANK v. THE ASST COMMISSIONER — Madras High Court (2026-04-28)
- THE COMMISSIONER OF INCOME TAX v. M/S MAHINDRA HOLIDAYS AND — Madras High Court (2026-04-28)
- COMMISSIONER OF INCOME TAX LTU v. M/S MAHINDRA HOLIDAYS & — Madras High Court (2026-04-28)
- STERLINING HOLIDAY RESORTS v. THE ASSISTANT COMMISSIONER — Madras High Court (2026-04-28)
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