LexG. JAYACHANDRAN, S. VAIDYANATHAN
418 recorded High Court judgment(s) · 2015–2023
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 418 |
Disposal nature
| DISMISSED | 130 |
| CLOSED | 59 |
| ALLOWED | 57 |
| REVOKED | 51 |
| WITHDRAWN DISMISSED | 50 |
| DISPOSED OF | 48 |
| PARTLY ALLOWED | 11 |
| ORDERED | 8 |
Recent judgments
- ANITHA v. G. Kannan, — Madras High Court (2023-06-26)
- G.MICHAEL YOHALIN, v. THE AUTHORISED OFFICER, — Madras High Court (2022-02-01)
- Alex @ Alexpandian v. The Additional Chief Secretary to Government — Madras High Court (2022-02-01)
- Shanthi v. The Additional Chief Secretary to Government — Madras High Court (2022-02-01)
- THE COMMISSIONER v. RM.ARUCHUNAN,S/O.RAMASAMY — Madras High Court (2022-02-01)
- Nallathambi v. The Additional Chief Secretary to Government — Madras High Court (2022-02-01)
- Kishore Kumar v. The Additional Cheif Secretary to Government — Madras High Court (2022-02-01)
- Esakkiyammal v. The Additional Chief Secretary to Government — Madras High Court (2022-02-01)
- M.Senthuram v. The Commissioner of Police — Madras High Court (2022-02-01)
- M.Subbulakshmi v. The Additinoal Chief Secretary to Government — Madras High Court (2022-02-01)