G. JAYACHANDRAN, S.SRIMATHY

32 recorded High Court judgment(s) · 2023–2026

Courts

Disposal nature

Recent judgments

• The Director Animal Husbandry And Medicine v. A Vasu — Madras High Court (2026-02-12)
• The Director v. A .Masanam — Madras High Court (2026-02-12)
• Baskar Vincent v. The Director of Municipal Administration — Madras High Court (2026-02-12)
• A.Swamiappan, v. The Regional Transport Officer, — Madras High Court (2026-02-12)
• Thirumalaikumar v. N.Sankaralingam — Madras High Court (2026-02-12)
• Gunasekaran v. Ushakani — Madras High Court (2026-02-12)
• V.Karupaiah v. The Authorized Officer — Madras High Court (2026-02-12)
• The Director Animal Husbandry And Medicine v. V Ilango — Madras High Court (2026-02-12)
• The State of Tamil Nadu v. N.Bai — Madras High Court (2026-02-12)
• M/s.Nikitha Traders v. The Superintendent of CGST and Central Excise — Madras High Court (2025-04-24)