LexG. JAYACHANDRAN, R.VIJAYAKUMAR
20 recorded High Court judgment(s) · 2022–2025
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 20 |
Disposal nature
| CLOSED | 9 |
| DISMISSED | 4 |
| DISPOSED OF | 3 |
| ALLOWED | 1 |
| WITHDRAWN DISMISSED | 1 |
| GRANTED | 1 |
| ORDERED | 1 |
Recent judgments
- P.Mathiyazhagan v. Kovaimani — Madras High Court (2025-04-02)
- Shree Marithai Salt Works v. G.Lakshmipathi — Madras High Court (2025-04-02)
- G.Kanagaraj v. Aruljothi — Madras High Court (2025-04-02)
- Aundiappan v. The Tamilnadu Electricty Board — Madras High Court (2025-04-02)
- Pramila .T v. B.Priyanka Pankajam, I.A.S., — Madras High Court (2025-04-02)
- P.Deva Arul v. Ezekiel Devairakkam — Madras High Court (2024-03-22)
- The Secretary v. A.Nasarudeen — Madras High Court (2024-03-01)
- Gokul v. The Inspector of Police — Madras High Court (2023-11-21)
- Sindhu v. The Prinicipal Secretary to Government — Madras High Court (2022-06-01)
- Mahalakshmi v. The Deputy Inspector General of Prison — Madras High Court (2022-06-01)