LexG. JAYACHANDRAN, R.SAKTHIVEL
50 recorded High Court judgment(s) · 2026–2026
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 50 |
Disposal nature
| DISMISSED | 15 |
| WITHDRAWN DISMISSED | 12 |
| ALLOWED | 10 |
| DELAY CONDONED | 5 |
| ORDERED | 3 |
| DISPOSED OF | 3 |
| CLOSED | 1 |
| DISMISSED AS INFRUCTUOUS | 1 |
Recent judgments
- M/S.VEDANTA LIMITED v. THE ASSISTANT DIRECTOR OF — Madras High Court (2026-06-02)
- VEDANTA LIMITED v. THE ASSISTANT DIRECTOR OF — Madras High Court (2026-06-02)
- M/s.Vedanta Limited v. THE ASSISTANT COMMISSIONER OF — Madras High Court (2026-06-02)
- DIRECTOR OF INCOME TAX v. M/S.VEDANTA LIMITED — Madras High Court (2026-06-02)
- THE COMMISSIONER OF CUSTOMS v. M/S.APP ENTERPRISES — Madras High Court (2026-04-29)
- M/S. A.P.P. ENTERPRISES v. THE COMMISSIONER OF CUSTOMS — Madras High Court (2026-04-29)
- COMMISISONER OF INCOM TAX v. SHRI HARSHAD V DOSHI (DIED) — Madras High Court (2026-04-17)
- K.DEVARAJULU v. THE ASST.COMMISSIONER OF — Madras High Court (2026-04-17)
- P.Suresh v. The Secretary of Tamil Nadu — Madras High Court (2026-04-17)
- COMMISSIONER OF INCOME TAX III v. M/S.NILAKANTAN & BROTHERS — Madras High Court (2026-04-17)