G. JAYACHANDRAN, R. POORNIMA

516 recorded High Court judgment(s) · 2025–2026

Courts

Disposal nature

Recent judgments

• S.Aswin v. The Chairman — Madras High Court (2026-03-26)
• V. Jayakumar v. The Management, — Madras High Court (2026-02-25)
• S.Aswin v. The Chairman — Madras High Court (2026-02-25)
• S.Janathipathi v. State of Tamil Nadu, — Madras High Court (2025-12-10)
• D. ANBUSEZHIAN v. THE STATE OF TAMIL NADU — Madras High Court (2025-12-10)
• E.Girija v. C.Raj — Madras High Court (2025-10-15)
• Valanadu v. 1. Kannappan (Died) 2. K.Devi alias Sakunthala — Madras High Court (2025-10-15)
• S.I.Basheer Ahamed v. The State of Tamil Nadu — Madras High Court (2025-10-15)
• K.Alagarsamy v. The District Collector — Madras High Court (2025-10-15)
• Amko Jemford v. Prakash Chandran — Madras High Court (2025-07-17)