LexG. JAYACHANDRAN, N.SENTHILKUMAR
47 recorded High Court judgment(s) · 2026–2026
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 47 |
Disposal nature
| DISMISSED | 13 |
| ORDERED | 12 |
| CLOSED | 12 |
| DISPOSED OF | 4 |
| WITHDRAWN DISMISSED | 3 |
| ALLOWED | 2 |
| DISMISSED WITH COST | 1 |
Recent judgments
- UMMUL FAREEDHA v. THE APPELLATE TRIBUNAL FOR — Madras High Court (2026-04-30)
- Esarams Bio Tech, v. State Tax Officer (Intelligence), Group-2, — Madras High Court (2026-04-24)
- Dr.V.Pandiyan, v. The Director of Town and Country Planning, — Madras High Court (2026-04-24)
- Samundeeswari v. The Registrar — Madras High Court (2026-04-24)
- Senthil v. The Government of Tamil Nadu — Madras High Court (2026-02-17)
- The Regional Passport Officer v. Murugan — Madras High Court (2026-02-16)
- Jeganathaperumal v. The District Collector — Madras High Court (2026-02-16)
- Sathasivam P v. Reserve Bank of India represented by its Regional Director — Madras High Court (2026-02-16)
- C.Nethaji v. The District Collector — Madras High Court (2026-02-16)
- M.Sadaram Patel v. The State of Tamil Nadu Rep. by Secretary to Government — Madras High Court (2026-02-16)