G. JAYACHANDRAN, N. MALA

47 recorded High Court judgment(s) · 2026–2026

Courts

Disposal nature

Recent judgments

• Norton Granites and Properties Pvt Ltd v. The Assistant Commissioner (ST) — Madras High Court (2026-06-04)
• S.Thangadurai v. The District collector — Madras High Court (2026-06-04)
• K.PARAMASIVAM v. Tiruppur Mavatta Upparu Vivasayikal Pathukappu Sangam, — Madras High Court (2026-06-04)
• N.RAJAMMAL v. THE DISTRICT COLLECTOR — Madras High Court (2026-06-04)
• Ashok Leyland Limited, v. Commissioner of CGST and Central Excise, — Madras High Court (2026-06-04)
• The Tamil Nadu Housing Board v. K V Jayaraman — Madras High Court (2026-06-03)
• Palanisamy (died), 1.P.Ravikumar v. THE SUB REGISTRAR — Madras High Court (2026-06-03)
• O.MARI v. THE STATE OF TAMILNADU — Madras High Court (2026-06-05)
• J.PALANI v. State Level Scrutiny Committee-II — Madras High Court (2026-06-04)
• Magudeeswari.S. v. The Director of Town and Country Planning, — Madras High Court (2026-06-04)