G. JAYACHANDRAN, MUMMINENI SUDHEER KUMAR

302 recorded High Court judgment(s) · 2025–2026

Courts

Madras High Court

302

ORDERED	118
ALLOWED	80
DISMISSED	47
PARTLY ALLOWED	15
DISPOSED OF	11
DISPOSED OF IN MEMO OF COMPROMISE	10
WITHDRAWN DISMISSED	8
DISMISSED WITH COST	2

S.Gopalakrishnan, v. Sravani Chitra, — Madras High Court (2026-03-23)
Sankari Vasudevan v. Ram Prakash Karthik — Madras High Court (2026-03-23)
SUBRAMANIA CHETTIAR v. B. MALATHI — Madras High Court (2026-03-10)
K.MANOHARAN v. THE HOSUR MUNICIPALITY — Madras High Court (2026-03-10)
N.BALAKRISHNAN v. K.SHEEJA BALAKRISHNAN — Madras High Court (2026-03-10)
VALLIAMMAL v. SUBRAMANIAN CHETTIAR — Madras High Court (2025-12-12)
TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LTD., v. NATIONAL OXYGEN LTD — Madras High Court (2025-12-12)
VISHWA INFRASTRUCTURES AND SERVICES PVT LTD. v. M/S.CHENNAI METROPOLITAN WATER SUPPLY AND SEWAGE BOARD — Madras High Court (2025-12-12)
SHAMBHUNATH v. JAI RAJENDRA IMPEX PVT LTD — Madras High Court (2025-12-12)
P.MOORTHY v. V.SELVAKUMAR — Madras High Court (2025-12-12)