LexG. JAYACHANDRAN, K.K. RAMAKRISHNAN
790 recorded High Court judgment(s) · 2023–2026
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 790 |
Disposal nature
| DISMISSED | 259 |
| ORDERED | 201 |
| DISPOSED OF | 124 |
| CLOSED | 78 |
| ALLOWED | 66 |
| WITHDRAWN DISMISSED | 21 |
| PARTLY ALLOWED | 20 |
| DISMISSED AS INFRUCTUOUS | 13 |
Recent judgments
- Hemalatha v. Jeevanantham — Madras High Court (2026-06-01)
- P.Seethalakshmi v. The Commissioner — Madras High Court (2026-04-02)
- Salma Begam v. General manager - LPG — Madras High Court (2026-03-30)
- Annamalai v. The District Collector — Madras High Court (2026-02-27)
- A.Gopalakrishnan v. G.Venkataraman IPS — Madras High Court (2026-02-27)
- J.Bhava Pakrudeen v. Syed Ahamed Rawther — Madras High Court (2026-02-27)
- The Tamilnadu Industrial Investment v. The Deputy Commissioner — Madras High Court (2026-02-27)
- Jayashankar v. The Chief Secretary to Government — Madras High Court (2026-02-27)
- Kaliappan v. The State of Tamil Nadu Represented by — Madras High Court (2026-02-27)
- P. Malairajan v. The Government of Tamilnadu, — Madras High Court (2026-02-27)