LexG. JAYACHANDRAN, HULUVADI G. RAMESH
145 recorded High Court judgment(s) · 2017–2018
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 145 |
Disposal nature
| DISMISSED | 60 |
| DISPOSED OF | 56 |
| ALLOWED | 10 |
| CLOSED | 9 |
| WITHDRAWN DISMISSED | 5 |
| PARTLY ALLOWED | 3 |
| DISMISSED FOR NOT PRESSED | 1 |
| DISMISSED AS WITHDRAWAL | 1 |
Recent judgments
- MRS.PREMAVATHY v. DR.B.CHANDRAMOHAN — Madras High Court (2018-06-13)
- S.JOHN RICHRD VIJAYAN v. R.ELANGOVAN — Madras High Court (2018-06-13)
- K.Asokan v. Union of India — Madras High Court (2018-04-23)
- R. SANTHA v. THIRU. C. KATHIRAVAN, — Madras High Court (2018-04-23)
- K.SELVAMANI v. MR.NIRANJAN MARDI, — Madras High Court (2018-02-08)
- S.VIJAYAKUMAR v. SENIOR MANAGER — Madras High Court (2018-02-08)
- Union of India v. Rohith Nathan — Madras High Court (2017-08-31)
- K.RAMAKRISHNAN v. THE DIRECTOR OF ELEMENTARY — Madras High Court (2017-08-23)
- R.Karunakaran, v. The Bharat Electronics Limited — Madras High Court (2017-08-23)
- THE DIRECTOR OF SCHOOL EDU v. S.JOHN RICHARD VIJAYAN — Madras High Court (2017-08-18)