LexG. JAYACHANDRAN, C.V. KARTHIKEYAN
195 recorded High Court judgment(s) · 2014–2025
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 195 |
Disposal nature
| ALLOWED | 104 |
| DISMISSED | 37 |
| CLOSED | 19 |
| ALLOWED WITH COSTS | 13 |
| ORDERED | 4 |
| TERMINATED | 3 |
| DISPOSED OF | 3 |
| ALLOWED WITH DIRECTION | 3 |
Recent judgments
- THE RAM JETHMALANI FOUNDATION v. THE OFFICIAL ASSIGNEE — Madras High Court (2025-09-16)
- THE OFFICIAL ASSIGNEE v. THE REGISTRAR GENERAL — Madras High Court (2025-08-28)
- THE OFFICIAL ASSIGNEE v. ARJUNLAL SUNDERDAS — Madras High Court (2025-08-20)
- THE OFFICIAL ASSIGNEE v. ARJUNLAL SUNDERDAS — Madras High Court (2025-08-20)
- THE OFFICIAL ASSIGNEE v. ARJUNLAL SUNDERADAS — Madras High Court (2025-07-23)
- THE OFFICIAL ASSIGNEE v. S ARJUNLAL SUNDERDAS — Madras High Court (2025-07-23)
- The Official Assignee v. S.Arjunlal Sunderdas and 2 others — Madras High Court (2025-07-23)
- The Official Assignee v. Arjunlal Sunderdas — Madras High Court (2025-07-16)
- SRINIVASAN ARAVINDH v. ARJUNLAL SUNDERDAS (DECEASED), 1)CHITRA DESAI, — Madras High Court (2025-07-09)
- THE OFFICIAL ASSIGNEE v. ARJUNLAL SUNDERDAS, (DECEASED INSOLVENT), 1)THIRUVATTU AYYA SPINNERS P.LTD, — Madras High Court (2025-07-09)