G. JAYACHANDRAN, . C.KUMARAPPAN

373 recorded High Court judgment(s) · 2024–2025

Courts

Disposal nature

Recent judgments

• Maharajan R v. The Commissioner of Milk Production and — Madras High Court (2025-06-06)
• R.Devarasan v. The Secretary to the Government — Madras High Court (2025-06-06)
• Anbarasai .K v. The Commissioner of Milk Production and — Madras High Court (2025-06-06)
• M.ABDUL KAREEM (DIED) 1.Thajuma Beevi v. The District Collector of Ramanathapuram, — Madras High Court (2024-03-28)
• T.Chandrabose v. The Superintendent of Police — Madras High Court (2024-03-28)
• M. Rabiya Begum v. The Inspector of Police — Madras High Court (2024-03-28)
• Velkan@Kottar v. Maravettiyan@Murugaraj — Madras High Court (2024-03-28)
• The Secretary v. P.Ramesh — Madras High Court (2024-03-28)
• Veerabathran v. The Inspector of Police — Madras High Court (2024-03-28)
• Malliga, v. P. Amudha IAS — Madras High Court (2024-03-28)