G. JAYACHANDRAN

20,284 recorded High Court judgment(s) · 2016–2026

Courts

Disposal nature

Recent judgments

• M.APPAVU v. I.S.INBADURAI — Madras High Court (2026-06-03)
• S.Loganathan, v. Ashok.A — Madras High Court (2026-04-02)
• R.Raja, v. Mr. Rajagopal, — Madras High Court (2026-03-27)
• VANARAJ v. The State rep by the — Madras High Court (2026-03-27)
• Vanaraj v. The State represented by, — Madras High Court (2026-03-27)
• Jahabar Sadiq, v. Sathish Kumar, — Madras High Court (2026-03-11)
• K.Palani, v. Mrs. Mythili, — Madras High Court (2026-03-11)
• Sarath Kumar v. State rep. by, The Inspector of Police, — Madras High Court (2026-03-11)
• Loganathan v. Thirugnanasamandam — Madras High Court (2026-03-11)
• M.Murugesan and another v. R.Nagaraj — Madras High Court (2026-03-11)