LexG.ILANGOVAN
25,148 recorded High Court judgment(s) · 2013–2025
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| Madras High Court | 25148 |
Disposal nature
| DISPOSED OF | 6843 |
| DISMISSED | 3863 |
| ALLOWED | 3553 |
| GRANTED | 2821 |
| ORDERED | 2683 |
| DISMISSED AS INFRUCTUOUS | 1710 |
| WITHDRAWN DISMISSED | 803 |
| MODIFIED | 641 |
Recent judgments
- Periyakaruppan (Died), 2) Kalimuthu (Died), 3) Veerabathiran (Died), 4) Chinnaiah v. Palani (Died), 2) P.Muthukumar — Madras High Court (2025-06-04)
- M.Manickam v. Kathirvelu — Madras High Court (2025-06-03)
- SARASU v. MUTHUSAMY — Madras High Court (2025-06-03)
- Karuppaiah v. M.Dhanam — Madras High Court (2025-06-02)
- MOHAMED ALI S/O SHEIK ABDUL v. MANI PILLAI — Madras High Court (2025-05-29)
- ABDUL KADER v. MADHAR FATHIMAL — Madras High Court (2025-05-29)
- N.GANDHI MEENAL v. B.INDURANI — Madras High Court (2025-05-29)
- S.BABULAL v. SULOCHANA — Madras High Court (2025-05-13)
- DURAIPANDI NADAR (DIED) v. P.KUMARESAN — Madras High Court (2025-05-13)
- VASANTHI v. MOBITHA BEEVI — Madras High Court (2025-05-13)