LexG.GIRISH
296 recorded High Court judgment(s) · 2010–2025
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 296 |
Disposal nature
| DISPOSED OF | 99 |
| ALLOWED | 65 |
| DISMISSED | 63 |
| ALLOWED IN PART | 22 |
| CLOSED | 14 |
| DISMISSED AS WITHDRAWN | 12 |
| DISMISSED AS NOT PRESSED | 10 |
| CLOSED AS ABATED | 3 |
Recent judgments
- XXX v. STATE OF KERALA — Kerala High Court (2025-08-05)
- DEEPU v. STATE OF KERALA — Kerala High Court (2025-06-05)
- ASHARAF v. SUBINSPECTOR OF POLICE — Kerala High Court (2025-04-11)
- LATHISH KUMAR D v. STATE OF KERALA, — Kerala High Court (2025-04-11)
- SHAHUL P.S. v. STATE OF KERALA — Kerala High Court (2025-04-11)
- NAZEER P.C. v. THE STATE OF KERALA — Kerala High Court (2025-04-11)
- SAHEER RAHMAN v. STATE OF KERALA — Kerala High Court (2025-04-11)
- SAHIR RAHMAN v. STATE OF KERALA — Kerala High Court (2025-04-11)
- RAJAN.P.GEORGE v. STATE OF KERALA — Kerala High Court (2025-04-11)
- CHANDRAN v. STATE OF KERALA — Kerala High Court (2025-04-11)