G.D.KAMAT

35 recorded High Court judgment(s) · 1996–1996

Courts

Gujarat High Court

38-RULE ABSOLUTE/ALLOWED @ FH	28
42-RULE DISCHARGED @ FH	2
46-ANY OTHER MODE @ FH	2
26-DISMISSED @ ADM.STAGE	2
39-RULE DISCHARGED/DISMISSED @ FH	1

NIRMALSINH MANCHHASINH v. STATE OF GUJARAT — Gujarat High Court (1996-12-27)
MOHAMED ISHAK ABDULGANI v. STATE OF GUJARAT — Gujarat High Court (1996-12-26)
SHALIMAR WORKS LTD. v. GUJARAT MARITIME BOARD — Gujarat High Court (1996-12-20)
SATISH SHANTIALAL PABARU v. STATE OF GUJARAT — Gujarat High Court (1996-12-19)
BHIKHAJIRAO RAMRAO v. STATE OF GUJARAT — Gujarat High Court (1996-12-19)
AJAMSHA @ FAKIR v. STATE OF GUJARAT — Gujarat High Court (1996-12-18)
RAHIS NOORBHAI v. STATE OF GUJARAT — Gujarat High Court (1996-12-18)
DENISH INDUSTRIES LTD. v. RASAYAN AGENCIES — Gujarat High Court (1996-12-12)
BHAVSAR KANUBHAI HARIBHAI v. PATEL RANCHHODBHAI JIVRAMDAS — Gujarat High Court (1996-12-12)
SANTOSHKUMAR MOTIRAM v. STATE OF GUJARAT — Gujarat High Court (1996-12-10)