G.D.KAMAT, . C.K.THAKKER

34 recorded High Court judgment(s) · 1996–1996

Courts

Gujarat High Court

38-RULE ABSOLUTE/ALLOWED @ FH	19
26-DISMISSED @ ADM.STAGE	4
40-WITHDRAWN @ FH	4
28-REJECTED @ ADM.STAGE	3
35-ANY OTHER MODE @ ADM.STAGE	1
42-RULE DISCHARGED @ FH	1
46-ANY OTHER MODE @ FH	1
39-RULE DISCHARGED/DISMISSED @ FH	1

BALWANTRAI T PASTAGIA v. SURAT PEOPLE'S CO-OPERATIVE BANK LTD — Gujarat High Court (1996-12-27)
APP FANIBANDA v. MAHESHCHANDRA A BAROT — Gujarat High Court (1996-12-26)
GUJARAT TRADE UNION MANCH v. GUJARAT STATE TEXTILE CORPORATION — Gujarat High Court (1996-11-08)
ISHWARBHAI G PATEL v. STATE OF GUJARAT — Gujarat High Court (1996-11-05)
MS PATEL v. STATE OF GUJARAT — Gujarat High Court (1996-11-05)
CHHABILDAS KARAMCHAND SHETH v. BANK OF BARODA — Gujarat High Court (1996-11-05)
SECRETARY v. VARSANBHAI RAJUBHAI RATHWA — Gujarat High Court (1996-11-01)
SARDAR PATEL UNIVERSITY v. PATEL JITENDRAKUMAR DAHYABHAI — Gujarat High Court (1996-10-29)
N R PARMAR v. STATE OF GUJARAT — Gujarat High Court (1996-10-22)
GSRTC v. NAMDEVKUMAR MADHAVRAM KANK — Gujarat High Court (1996-10-09)