LexG. CHOCKALINGAM, V. DHANAPALAN
934 recorded High Court judgment(s) · 2013–2015
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 934 |
Disposal nature
| ALLOWED | 674 |
| CLOSED | 80 |
| DISPOSED OF | 59 |
| DISMISSED | 51 |
| WITHDRAWN DISMISSED | 24 |
| PARTLY ALLOWED | 22 |
| ORDERED | 6 |
| DISMISSED AS INFRUCTUOUS | 6 |
Recent judgments
- M/S.JAGAJOTHI SPINNING MILLS, v. TAMIL NADU INDUSTRIAL — Madras High Court (2015-05-28)
- P.BHASKARAN, v. S.K.M.SIVAKUMARAN, — Madras High Court (2015-05-28)
- UNION OF INDIA v. PONNI SUGARS (ERODE) LIMITED — Madras High Court (2015-04-29)
- S.SUBRAMANI v. THE STATE OF TAMILNADU — Madras High Court (2015-04-29)
- M/S.CHANDRAGIRI CONSTRUCTION v. STATE OF TAMIL NADU — Madras High Court (2015-04-29)
- M/S.ADVANCE INFRADEVELOPERS v. THE GOVERNMENT OF TAMILNADU — Madras High Court (2015-04-10)
- T.BHUVANESWARI v. THE DISTRICT COLLECTOR CUM — Madras High Court (2015-04-01)
- TAMILNADU HOCKEY ASSOCIATION v. UNION OF INDIA — Madras High Court (2015-04-01)
- R.HARIKRISHNAN v. THE COLLECTOR OFFICE OF THE — Madras High Court (2015-03-31)
- THE DISTRICT COLLECTOR v. PALANISAMY — Madras High Court (2015-03-31)