LexG. CHOCKALINGAM, S. TAMILVANAN
49 recorded High Court judgment(s) · 2015–2016
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 49 |
Disposal nature
| ALLOWED | 20 |
| WITHDRAWN DISMISSED | 9 |
| DISPOSED OF | 5 |
| DISMISSED | 5 |
| CLOSED | 5 |
| ORDERED | 2 |
| PARTLY ALLOWED | 1 |
| DISMISSED FOR NOT PRESSED | 1 |
Recent judgments
- THE MANAGING DIRECTOR v. G. MUTHAMMAL — Madras High Court (2016-01-29)
- G.Krishnamoorthy v. Institution of Mechanical — Madras High Court (2016-01-29)
- JERRY GARMAN @ GERALDINE v. A.S.SETHURAMAN — Madras High Court (2016-01-29)
- Dr.Deivasigamani Kuberan v. The Registrar — Madras High Court (2016-01-28)
- THE DIVISIONAL MANAGER v. SMT. R.SUJATHA — Madras High Court (2016-01-25)
- G.Ramesh, Working as: v. Union of India, — Madras High Court (2016-01-25)
- T.RAJKUMAR v. B.RADHIKA — Madras High Court (2016-01-19)
- M. KANNAN v. V.SHANTHALAKSHMI — Madras High Court (2016-01-19)
- S.SARAVANAN v. R.GANGA DEVI, W/O.S.SARAVANAN — Madras High Court (2016-01-11)
- K.V.JEYARAMAN v. STATE OF TAMIL NADU, — Madras High Court (2016-01-08)