G.CHOCKALINGAM (RETD.)

65 recorded High Court judgment(s) · 2013–2026

Courts

Madras High Court

SETTLED BEFORE THE LOK-ADALATS	26
DISPOSED OF	26
DISMISSED	6
WITHDRAWN DISMISSED	5
ALLOWED	1
DISMISSED FOR NOT PRESSED	1

SHRIRAM GENERAL INSURANCE CO LTD v. ANUPRIYA DHARSHINI — Madras High Court (2026-03-14)
MURUGAVEL v. P.THOMAS — Madras High Court (2026-03-14)
SHRIRAM GEN INS CO LTD v. Siddaraju — Madras High Court (2026-03-14)
C.Rajakumar v. Tamilnadu State Transport — Madras High Court (2026-03-14)
SHRIRAM GENERAL INSURANCE CO LTD. v. C.ISRAVEL @ ANNADURAI — Madras High Court (2026-03-14)
M. Vinayagamoorthy @ Raja v. D. Arumugam — Madras High Court (2026-03-14)
THE BRANCH MANAGER v. N.RADHAKRISHNAN — Madras High Court (2026-03-14)
D.GAJENDRAN v. D.ARUMUGAM — Madras High Court (2026-03-14)
SRIRAM GENERAL INSURANCE CO LTD v. GEETHA — Madras High Court (2026-03-14)
S.VENNILA v. M.PUSHPA — Madras High Court (2026-03-14)