LexG. CHOCKALINGAM
4,145 recorded High Court judgment(s) · 2013–2017
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 4145 |
Disposal nature
| ORDERED | 1113 |
| DISMISSED | 992 |
| DISPOSED OF | 735 |
| WITHDRAWN DISMISSED | 309 |
| ALLOWED | 233 |
| CLOSED | 155 |
| DISMISSED AS WITHDRAWAL | 140 |
| BAIL GRANTED | 106 |
Recent judgments
- SAMPATH, v. BABY AMMAL, — Madras High Court (2017-03-27)
- Y.LILUN NIHAR, v. THE INSPECTOR OF POLICE, — Madras High Court (2017-03-27)
- N.LOGARAJ, v. THE INSPECTOR OF POLICE, — Madras High Court (2017-03-27)
- PARVATHI v. THE DEPUTY SUPERINTENDENT — Madras High Court (2017-03-27)
- V.SUNDAR RAJ, v. STATE OF TAMIL NADU, REP BY — Madras High Court (2017-03-27)
- M. SURESH BASHA v. THE DEPUTY SUPERINTENDENT OF — Madras High Court (2017-03-27)
- T.VENKATALAKSHMI v. S.S.MURALIDHARAN — Madras High Court (2017-03-22)
- TMT.G.KAVERI v. THE MANAGING DIRECTOR — Madras High Court (2017-03-21)
- THE NEW INDIA ASSURANCE CO.LTD v. MAYANDI, — Madras High Court (2017-03-21)
- THE MANAGING DIRECTOR v. PATTU — Madras High Court (2017-03-21)