LexG. CHOCKALINGAM, A. SELVAM
121 recorded High Court judgment(s) · 2013–2016
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 121 |
Disposal nature
| DISMISSED | 83 |
| ALLOWED | 22 |
| PARTLY ALLOWED | 8 |
| WITHDRAWN DISMISSED | 6 |
| DISPOSED OF | 1 |
| DISMISSED FOR DEFAULT | 1 |
Recent judgments
- SUPERINTENDENT OF POLICE, v. THIRU.B.SORIMUTHU, — Madras High Court (2016-04-22)
- KUPPUSAMY v. THE INSPECTOR OF POLICE — Madras High Court (2016-04-22)
- KUPPUSAMY v. THE INSPECTOR OF POLICE — Madras High Court (2016-04-22)
- KUPPUSAMY v. THE INSPECTOR OF POLICE — Madras High Court (2016-04-22)
- KUPPUSAMY v. THE INSPECTOR OF POLICE — Madras High Court (2016-04-22)
- KUPPUSAMY v. THE INSPECTOR OF POLICE — Madras High Court (2016-04-22)
- NATCHAR v. THE INSPECTOR OF POLICE — Madras High Court (2016-04-15)
- YASMIN v. THE ADDITIONAL DIRECTOR — Madras High Court (2016-04-12)
- PALANIAMMAL v. THE SUPERINTENDENT OF POLICE — Madras High Court (2016-04-06)
- S. MANIKANDAN v. THE INSPECTOR GENERAL OF — Madras High Court (2016-04-06)