LexG. CHANDRASEKHARAN
12,177 recorded High Court judgment(s) · 2018–2024
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 12177 |
Disposal nature
| DISPOSED OF | 3755 |
| DISMISSED | 2383 |
| ORDERED | 1405 |
| GRANTED | 1312 |
| ALLOWED | 1049 |
| MODIFIED | 677 |
| DISMISSED AS WITHDRAWAL | 443 |
| WITHDRAWN DISMISSED | 240 |
Recent judgments
- G.GOPINATH REDDY, v. THE COMMISSIONER OF SUGAR, — Madras High Court (2024-04-30)
- S MADHESWARAN v. THE PRESIDING OFFICER — Madras High Court (2024-04-30)
- DR. CH.KAJENDIRAKUMAR, v. THE UNION TERRITORY OF — Madras High Court (2024-04-30)
- C.SREEKUMAR v. THE REGISTRAR — Madras High Court (2024-04-30)
- Dineshchand Surana v. The Senior Assistant Director — Madras High Court (2024-04-30)
- S.SENTHILKUMAR v. THE COMMISSIONER — Madras High Court (2024-04-30)
- J.B.PON PRABHAKAR v. TAMIL NADU GRAMA BANK, — Madras High Court (2024-04-30)
- B. PRAKASH RAO, v. THE KARNATAKA BANK, REP. BY — Madras High Court (2024-04-30)
- S.V.SRINIVASA RAKHAVAN, v. THE ORIENTAL INSURANCE COMPANY — Madras High Court (2024-04-30)
- S. SHANMUGAM v. THE COMMISSIONER OF MUNICIPAL — Madras High Court (2024-04-29)