LexG.CHANDRAIAH
4,256 recorded High Court judgment(s) · 1996–2016
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 4250 |
| Andhra Pradesh High Court | 6 |
Disposal nature
| DISPOSED OF NO COSTS | 1823 |
| DISMISSED NO COSTS | 511 |
| WITHDRAWN | 485 |
| ALLOWED NO COSTS | 416 |
| DISMISSED | 407 |
| CLOSED NO COSTS | 304 |
| DISMISSED AS INFRUCTUOUS | 176 |
| DISMISSED FOR DEFAULT | 68 |
Recent judgments
- Smt.Gangiredla Neeraja, v. All Concerned — Telangana High Court (2016-04-28)
- D. Nageswara Rao v. Y. Durga Prasad — Telangana High Court (2016-04-26)
- K.Venkateswara Raju v. M.Venkatesh — Telangana High Court (2016-04-26)
- Mohammed Ateeq v. Syed Rizwan — Telangana High Court (2016-04-25)
- Syeda Nazima v. Mohd AHmed — Telangana High Court (2016-04-22)
- Mulakalapalli Padma v. Mulakalapalli Subrahmanyeswara Rao — Telangana High Court (2016-04-21)
- Royal Silk House, v. K. Lalith Manohar, — Telangana High Court (2016-04-19)
- Siri, the Male Palace, v. K. Lalith Manohar, — Telangana High Court (2016-04-19)
- Sri Silko Super Showroom, v. K. Lalith Manohar, — Telangana High Court (2016-04-19)
- Nagendra Ready Made Stores, v. K. Lalith Manohar, — Telangana High Court (2016-04-19)