G.C. GARG (RETD.)

924 recorded High Court judgment(s) · 2022–2026

Courts

Disposal nature

Recent judgments

• DIVISIONAL FOREST OFFICER (TERRITORIAL) BHIWANI v. BRIJPAL SINGH AND ANR — Punjab & Haryana High Court (2026-05-29)
• BHALLE RAM v. DHAN RAJ AND OTHERS — Punjab & Haryana High Court (2026-05-29)
• VIJAY SINGH ALIAS VIJENDER SINGH v. STATE OF HARYANA AND ANOTHER — Punjab & Haryana High Court (2026-05-27)
• SATWANT KAUR v. STATE OF PB. & ORS. — Punjab & Haryana High Court (2026-05-25)
• LEELA DEVI v. SANJEEV KUMAR AND OTHERS — Punjab & Haryana High Court (2026-05-22)
• MANJIT KAUR v. RAKESH VERMA & ORS — Punjab & Haryana High Court (2026-05-22)
• SUBHASH CHANDER v. DHEERAJ KUMAR AND OTHERS — Punjab & Haryana High Court (2026-05-21)
• UMMAR MOHAMMAD AND OTHERS v. MOHD. IRFAN AND OTHERS — Punjab & Haryana High Court (2026-05-21)
• VIJAY KUMAR v. DHEERAJ KUMAR AND OTHERS — Punjab & Haryana High Court (2026-05-21)
• HARUN ALIAS ARUN THROUGH HIS FATHER v. DHEERAJ KUMAR AND OTHERS — Punjab & Haryana High Court (2026-05-21)