LexG. BIKSHAPATHY,CH.S.R.K. PRASAD
40 recorded High Court judgment(s) · 2004–2004
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 40 |
Disposal nature
| ALLOWED NO COSTS | 19 |
| DISMISSED | 13 |
| DISPOSED OF NO COSTS | 5 |
| ORDERED | 1 |
| PARTLY ALLOWED NO COSTS | 1 |
| CLOSED NO COSTS | 1 |
Recent judgments
- B.Padma Priya, v. The Collector and District Magistrate, — Telangana High Court (2004-11-24)
- S.Prasad Reddy, v. The Collector and District Magistrate, — Telangana High Court (2004-11-24)
- K.V. Subba Rao, v. The District Collector, (PT. Wing), — Telangana High Court (2004-11-19)
- M. Mainabai, v. The Government of Andhra Pradesh, — Telangana High Court (2004-11-19)
- Bonthu Pydithalli W/o Venkataramana v. the Collector and District Magistrate, — Telangana High Court (2004-11-19)
- Y.Sreerama Murthy, v. The Commissioner of Technical Education, — Telangana High Court (2004-11-19)
- M. Chandrasekhar, v. Govt of A.P., — Telangana High Court (2004-11-18)
- Sri B. Sreenivasa Rao S/o B. Nageswara Rao v. The Superintendent Engineer (E) Telecom — Telangana High Court (2004-11-18)
- P. Nehrulal, v. The Collector and District Magistrate, — Telangana High Court (2004-11-17)
- Union of India through the Secretary, v. S.Suryanarayana S/o. S.Gundoji Rao, — Telangana High Court (2004-11-17)