G.BHAVANI PRASAD,K.G.SHANKAR

82 recorded High Court judgment(s) · 2010–2011

Courts

Disposal nature

Recent judgments

• The Superintending Engineer v. D.Ranganayakulu-Contractgor — Telangana High Court (2011-04-21)
• THE SE. NSRC. NARASARAOPET AND ANOTHER v. MR.D.RANGANAYAKULU AND ANOTHER — Telangana High Court (2011-04-21)
• H. Raji Reddy v. The Spl. Dy. Collector, — Telangana High Court (2011-01-20)
• D.SIVANAGAMMA AND 3 OTHERS v. RDO KURNOOL — Telangana High Court (2011-01-20)
• N.APPA RAO v. SPL DY COLLECTOR AND LAO. YRP. PEDDAPURAM — Telangana High Court (2011-01-20)
• The A.P.Industrial Infrastructure Corpt. Ltd., v. Md. Fareed Baig, — Telangana High Court (2011-01-20)
• SPL DY COLLECTOR LA IPT AND RLYS KHAMMAM v. G.INDIRA KUMARI — Telangana High Court (2011-01-20)
• L.A.O SUB COLLECTOR v. D.SATYANARAYANA AND OTHERS — Telangana High Court (2011-01-20)
• SPL DY COLLECTOR LA. IPT AND RLYS. KHAMMAM v. SRI VEERAIAH CHOWDARY — Telangana High Court (2011-01-20)
• M. Dharmareddy, v. Revenue Divisional Officer Cum LA Officer, — Telangana High Court (2011-01-20)