G.BHAVANI PRASAD
4,342 recorded High Court judgment(s) · 2003–2018
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 4339 |
| Andhra Pradesh High Court | 3 |
Disposal nature
| DISPOSED OF NO COSTS | 1128 |
| ALLOWED NO COSTS | 658 |
| DISMISSED NO COSTS | 544 |
| ORDERED | 498 |
| DISMISSED | 391 |
| WITHDRAWN | 347 |
| CLOSED NO COSTS | 245 |
| DISMISSED AS INFRUCTUOUS | 184 |
Recent judgments
- YEDMA RAM REDDYH [SINCE DIED] AND 4 OTHERS v. YEDMA VENKATAMMA AND ANOTHER — Telangana High Court (2018-03-14)
- Green Park Avenue Plot owners v. Mr.M.T.Krishna Babu, I.A.S., — Telangana High Court (2013-04-08)
- M/s Sri Sai Engineering Services v. B.Sandhya — Telangana High Court (2013-04-08)
- The Superintendent of Macca Masque Office v. Mohd. Afzal — Telangana High Court (2013-04-08)
- MOHD.AFZAL HYD v. SPNTD.OF MACCA MASJID OFFICE HYDAND4 ORS — Telangana High Court (2013-04-08)
- Mohd. Afzal v. Mohd. Haneef — Telangana High Court (2013-04-08)
- Sri. Bal Mukund Gupta, v. Krishna Babu — Telangana High Court (2013-04-04)
- Giri Laxminarayana v. The State of A.P. — Telangana High Court (2013-04-04)
- Manthri Ramalingamma, v. The State rep by the Principal Secretary to Government — Telangana High Court (2013-04-03)
- G.Venkata Nagalakshmamma v. The State rep.by the Principal Secretary to Government — Telangana High Court (2013-04-03)
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