G BASAVARAJA

6,590 recorded High Court judgment(s) · 2014–2026

Courts

Karnataka High Court

6590

DISPOSED	4281
DISMISSED	739
ALLOWED	725
Partly Allowed	492
Abated	148
ALLOWED AND REMANDED	119
Dismissed for Non-Prosecution	81
REJECTED	4

SMT S PREMALEELA v. K B JAYANNA — Karnataka High Court (2026-06-02)
SRI. CHANDRAPPA v. STATE OF KARNATAKA — Karnataka High Court (2026-06-02)
SHANKAR JAYANTH v. SRINIVASAN — Karnataka High Court (2026-06-02)
SMT JAYALAKSHMI v. SRI ASHOK BABU — Karnataka High Court (2026-06-02)
SATHYANARAYANA BANDLAMUDI v. STATE OF KARNATAKA — Karnataka High Court (2026-04-23)
SMT LAKHMIDEVAMMA v. SRI M THIMMAPPA — Karnataka High Court (2026-04-02)
SRI RAJU @ RAJA v. THE STATE OF KARNATAKA — Karnataka High Court (2026-03-24)
IRANNA v. THE STATE OF KARNATAKA — Karnataka High Court (2026-03-18)
K J UMESHA v. STATE OF KARNATAKA BY — Karnataka High Court (2026-03-17)
NARASIMHAMURTHY v. THE STATE BY VIJAYANAGAR POLICE — Karnataka High Court (2026-03-16)