G.B.SHAH

207 recorded High Court judgment(s) · 2012–2015

Courts

Gujarat High Court

207

39-RULE DISCHARGED/DISMISSED @ FH	75
38-RULE ABSOLUTE/ALLOWED @ FH	33
26-DISMISSED @ ADM.STAGE	20
58-RULE ISSUED & RULE ABSOLUTE/ALLOWED @FH	18
53-ALLOWED / GRANTED @ ADM.STAGE	17
44-PARTLY ALLOWED @ FH	10
28-REJECTED @ ADM.STAGE	9
59-RULE ISSUED & RULE DISCHARGED/DISMISSED@FH	4

JAYANTILAL DWARKADAS PATEL v. STATE OF GUJARAT THRO SECRETARY — Gujarat High Court (2015-09-24)
VINABEN LAVJIBHAI v. COMPT AUTHORITY & ADDL COLLECTOR — Gujarat High Court (2015-02-16)
GUJARAT STATE STENOGRAPHERS' ASSOCIATION v. STATE OF GUJARAT — Gujarat High Court (2015-01-30)
RATHOD CHEHARSINH MOHANJI v. STATE OF GUJARAT THRO. SECRETARY — Gujarat High Court (2014-10-17)
THE STATE OF GUJARAT v. LALITKUMAR AMBALAL PATEL — Gujarat High Court (2014-10-16)
STATE OF GUJARAT v. PURSHOTTAM KALUBHAI BAMANIYA SUPERINTENDENT — Gujarat High Court (2014-10-15)
STATE OF GUJARAT v. NARENDRASINH GAJARAJSINH JADEJA — Gujarat High Court (2014-10-07)
STATE OF GUJARAT v. PARSOTTAMBHAI JIVABHAI TANK — Gujarat High Court (2014-10-07)
KAMINIBEN HANS KAMAL GROVER v. STATE OF GUJARAT — Gujarat High Court (2014-09-29)
RITABEN NARESHBHAI DESAI v. STATE OF GUJARAT — Gujarat High Court (2014-09-29)